Bombay High Court
Godavari Urban Co-Operative Bank ... vs M/S. Daya Construction And Ors on 22 December, 2021
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
902-wp 1203-16.doc
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
CIVIL APPELLATE JURISDICTION
PRAJAKTA
PRAJAKTA SAGAR
SAGAR
VARTAK
VARTAK
Date:
2021.12.23
WRIT PETITION NO.1203 OF 2016
15:35:21
+0530
Godavari Urban Co-operative
Bank Limited, Nashik ...Petitioner
V/s.
M/s. Mira Construction & Ors. ...Respondents
AND
WRIT PETITION NO.1246 OF 2016
Godavari Urban Co-operative
Bank Limited, Nashik ...Petitioner
V/s.
M/s. Daya Construction & Ors. ...Respondents
-----
Ms. Sonal Rajput i/b. Mr. Anilkumar Patil for Petitioner.
Mr. C. D. Mali, AGP for State.
-----
CORAM : G. S. KULKARNI, J.
DATE : DECEMBER 22, 2021
PC :
1. Learned counsel for the petitioner states that the dispute between the parties stands settled. She accordingly prays for withdrawal of both these petitions.
2. Allowed to be withdrawn. Disposed of. No costs.
(G. S. KULKARNI, J.) 1/1