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[Cites 0, Cited by 0] [Section 152(1)] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(1)(iii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iii)Grants shall not be given for articles regarding which the Department has not been consulted and for which aid has not been promised previously to purchase or manufacture.