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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(3) in Bihar Public Works Contracts Disputes Arbitration Tribunal Regulations, 2009

(3)In the absence of the Registrar, the Joint Registrar/ Deputy Registrar/Section Officer may exercise all the powers and perform all the functions of the Registrar.