Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Rajasthan - Subsection Section 12A(1) in Rajasthan Stamp Rules, 2004 (1)The E-Stamping Machines (essentially a computer with internet connection and a printer) may be used for E-Stamping impression of stamps on all kinds of instruments on which stamp duty is payable under the provisions of the Act.
