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State of Odisha - Section

Section 126 in The Orissa Registration Rules, 1988

126. Form of final endorsement of registration.

- When a document has been copied into a Register Book and compared, the Registering Officer shall make in Form No. 14 Appendix-II the endorsement required by Section 60.Note - The endorsement on documents the registration of which is ordered by the Registrar or the Court will be in Form No. 15 in Appendix-II.