Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(2) in The West Bengal Motor Vehicles (Taxation On Goods And Passengers) Act, 1985

(2)Tax payable under this Act shall be paid at such point and in such manner as may be prescribed.