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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Sikkim - Subsection

Section 69(1)(b) in Sikkim Shops and Commercial Establishments Act, 1983

(b)make such examination of the premises and of any prescribed registers, records and notices and take on the spot or otherwise record statement of any person as he may deem necessary, for carrying' out the purposes of this Act;