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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(xiv) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(xiv)'Establishment or Industrial establishment' means an establishment; and its one or more units in which an industry as defined in clause (j) of section 2 of the Industrial Disputes Act, 1947 (Central Act XVI of 1926) is carried on; or any other Central Act 14 of 1947, establishment as the Government may, by notification, declare as such, for the purposes of this Act, but does not include those industries to which the Central Government is the appropriate Government under the Industrial Disputes (Central Act 14 of 1947) Act, 1947;