Delhi High Court - Orders
Amar Kumar And Anr vs The State (Govt. Of Nct Of Delhi) And Anr on 18 October, 2023
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7690/2023 & CRL.M.A. 28650/2023
AMAR KUMAR AND ANR ..... Petitioners
Through: Ms. Sakshi Sachdewa, Advocate with
the petitioner no. 1 in person.
versus
THE STATE (GOVT. OF NCT OF
DELHI) AND ANR ..... Respondents
Through: Mr. Utkarsh, APP for the State with
Insp Naveen Kumar, P.S. S. P. Badli.
Respondent no. 2 in person.
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 18.10.2023 List on 20.10.2023 for consideration.
DR. SUDHIR KUMAR JAIN, J OCTOBER 18, 2023 sk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/10/2023 at 23:36:03