Sri K Satyanarayana vs The State Of Karnataka on 21 October, 2011

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Karnataka High Court

Sri K Satyanarayana vs The State Of Karnataka on 21 October, 2011

Bench: Ashok B.Hinchigeri

IN THE HEGH COURT OF KARNATAKA AT BANGALCIRE

DATED THIS THE 213*' my OF GCTOEER, 20x1  

BEFORE

THE HONTBLE MR. JUSTECE AS!-iO§f(mB,_ HIN_.C'H'I'C;ERi"'~: 

WRIT PETITION N0s.7297«7335}':20:'1~§;L;iK1~¥3;O/Q  

And WRIT PETITION N»es.8334.gS4/201T1,:; _ " *

BETWEEN:

1.

Sri K.Satyanarayana, ' __ 

S/0 "F.Kr§shr:appa,  %

Aged about 30 years,   i  '
Owner of proper'ty,__No.7:'S4V' &13.SS«,f._
With house !i.<:;t K'%3atha"~Noi.7'62  A ' 
in Sy.N0.9Q;"3';.4__  ' '  ..  

Smt.N_aEini'Kumvarij;'  _
W/0 G'.._Ch-andras%';e§{€.:j,"*~_  ' -
Aged absut 37'§.{e?c*u_jf:5.,_  T'
Owner 0f"';3_r0 pve ma N0 . 

STE.4:¥.A..Gangé}TaV--'3H§;a, _

. - W/'e M:-.i€ar'ey*anasw'é'my?
 » éigeé aVbu3u§_5~Q__years,
 {T}.ga.:§':esfV_:iz:e--§§f« praveejgfiy E\§e_8 Se §.

S%"§~.._§'»éTEf§:::%:§Efii§§e§va Fvisgrthyg
SEO iv? . Féafayanaswamy,

 Aged at-but 39 years;
 i}'vszTjTeT ef ﬁéie §'\ée,i92T

STE f's§.Rag%'TaxseT2é;=a;
= .._--f:E,/G Téarayaﬁaswamy,

Aged about 32 years,
Qwner ef Site NGT193.



10.

"'5
4.

Sri P.ShanE<amarayar1bhat,
S/o Narayabhat

Aged about 47 years,
Owner of Site No.173.

Smtvarafakshmi,

W/<3 Venkataramana,

Aged about 58 years,
Owner of Site N0.202 8: 203.

Sri KEran.RtShetty,

S/0 K.R.Shetty,

Aged about 35 years,
Owner of N0.188 8: 195.

Smtzsunitha Rajeev,

W/0 Sri Rajeev Venug0i:)et§',j.. _  .4 V

Aged about 41 years,

Owner of Site No'.-189 8a'"1'94::''f0Vr'm§?.d' %'

Out of corzver§:eLigS.y.No.,9G/3*' A
Represente.d--~by hje_r_--.'_PA ifzolder  
Sri S.N.Ver:ugr;pa!.  .  "

Sri.K.Su';"er1-dEatw,VV."»A:.t".2»" 
S/o K.Kris'§ﬁ..;3env, '_ . . 
Aged about 64' years, 

 Gvyxrrervof Site  38,

1:,

Mr-
um)'

V » S:fT--Ti;.J'€i,\y'i:3§a§'§$"*r".E}"ti,
'  W./£3 E-<.,,E<u_;*'r*..e:3_ 

ﬁaghee' abou;t.. Sﬁyearsf
Gwgzer €13-':7 p":f'.e§§3e;"%;'y Site i°*xEo.18§t

 Sré Y.SE§?:iaEa?:cbettyf
 Sge,_f{tSE:a5:§<ere§ab{
" _;:g;e_:;:' abbot $3 years;

1;-Zjéwner of §%te {'~io,i§o 8: 191,

Q  Harinaksby Rﬁhetty,

W/9 K.Ra\/indra She-tty,
Aged about 51 years,
Qwner of Site E'x£ot196i



14.

1.5.

16.

17.

18.

1§;--._

.§\.~J
. C3

 V  21 

Sri ShashEkanth.M.S,

S/o Sri M.H.SusheeEendra,
Aged about 39 years,
Gwner of Site No.2{30,
House List Khatha M03762.

Smt.R.Malar,

W/0 Sré K.Ravi Kumar,

Aged about 31 years,

Owner of Site bearing N06,
With house fist Khatha No.762,
Rachenahaili, §<"R,Puram Hobiif
Barégaiore East. "

Sri Geeth2raj.B,

S/0 Sri Shivappa.B,

Aged about 32 years, _ --_
Owner of Site No.7 8: 12. 

Sri S.Kumara{;,«':.; "_' 
S/o Sri Sam4p£:1th,;oee'o't  . "
Aged about 3'?».'ye'a"rs, b   

Owneftvof  &.o':2.2_ SL23.

Sri K.Vetm{<4ﬁate's¥:a4, '    
S/o Eate M.Kes'hax/a_iu',.v_ ' '
Aged about 42» years,

  Oviﬁergof Site No'.2~§.««'

' S;*nttGretia:'4v?§7r:to,
 Wfe S55 Etavgka :'é";:,E5~'*xi. Rae;

Aged' ab'oi:.:'i:*;_3:'E"' 'g'€&¥'$,
Gv«;=r__:et'  S%..€:e $49.26;

 Sr; ¥\«'§§'E€;1§i:'aE<ote§t:2;a:"a Redéyg
 $j{::»-._$ti Kotéiioga Reﬁﬁy;
' -_§3:§;e_t§' about 38 'gears?

€;*}2a;s":er of Site Nﬂﬁﬁ 8: £35

Srnt.\f\fa%teeéa Begum;
W/0 SEE CtA.SheiE< Madden
Aged about 46 years,
Owner of Sme NQK158B



22.

23.

24.

25.

26.

Sri B.B.Changappa,

S/0 Sri B.S.BeE|iappa,
Aged about 51 years,
Owner of Site No.1S2.

Sri Baswanth Rao,
S/0 Sri Bhimsha Dodamani,
Aged about 67 years,

Owner of Site I\Eos.137 & 138.   

Smt.Pad ma Putte Gowda,

W/0 Bannagadi Chaiéeve Putte GewVdS'a,1"-._.

Aged abeut 63 years,
Owner of Site No.125.

Smt.Sur;Etha Rajeev, .

W/0 Sri Rajeev Venugofsah _ 

Aged about 41 years, O V S 1 
Owner of Site N036 and"4?_,j48" _ 

Formed out Of«Cf:vn\2erte?d S_y,F§E0;«9C/3--..__. «V

Represe-nte_d..by niegem hcider  

Sri S.N.Ve;'.i'OL,:gc,».:=:a_!".'  . 

Sré Raju'A;B.\f. V ~ _

S/0 Sri ve'dgnw:;rte:_apA:;a 
Aged, -about 43_»yea»i's,  '

 Owner 0"'? Site N"c.,1§_§_& 167.



Em
- 6;:

V »Sri--. A'.2:.,.S:~.:1z:.§;a.s__,
' -_S;',<_3 A-. R';'?£_et:ka_%e_{.swamy?

zf-ﬁg eﬁ ' ab§e:..2"_it-- .42; yea rs,
§w.:j1_er Q5. S;':f;;.--e §~ieB16S,

 Sﬁ §*£,§<Z.e_%*nearajLs;
 SZ'<_;;:-.$rE ﬁiarasaeeag
" _;'%w§,;eeé;.-'abeut $2 years;

Owner ef Siie N0.:§3 8: 1&4,

  L.KrEs§mar':,

S/9 Sri Lakshman,
Aged abeut 38 years,
Owner ef Site §\£e.3.?§,



3G.

31.

32.

33.

34.

35. ..
 * ..,_AW/'&,E";rE;b,.§<;;*E:<;i"2nan.  ----- 
,A'g.e_d abogitkffvyears,

Sri Jai ioseph,
Sfo Sri i<.M.3oseph,
Aged about 58 years,

Owner of Site No.19, 20, 35 & 36.

Sri Amjad Khan,

S/0 Sri Anwar Khan,
Aged about 38 years,
Owner of Site No.183.

Sri Ravindarpai Singh,
S/0 Sri Eogindar Singh,
Aged about 40 years,
Owner of Site No.15.

Srnt.Anandi,  

W/o Sri G.ShEval<umar, . »
Aged about 40 years,  _  '
Owner of Site_l\E«o.,'1'84. 

Sri K.T.'ﬁ£a'ga.bL:shai5=:am'.'»_'-
S/o Srig K.Thim'mappa.,  
Aged abou't._53 yea.i"s,V _  
Owner of Site No':-28;.' ,_  '

Smt.Eiaiyavani',.. _ V"

 _ {}wn'es£' "ef_'S§§e.__%'€"a. 142 82. 38.

Sfé pi n'§:a§*€SEngn,
S/o "Sn =..é.n":'r§'E< Singh Bnatéa.

, <.,Aged about 'ES years,
W " ._Swn'er of Site €'€o.:?1.

-'  'i.?n9§'t;§'§.€§'§étra

Vkﬁfo Sn §\£an&ago§a§g.

 "Aged about 38 years.
' Owner of Site No.31 & 1411..



38.

39.

AND:

6

Sri Rajiv Venugopai,
S/0 Sré S.N.Venugopa3,
f-'aged about 42 years,
Owner of Site 950.127.

Sri Krishan Shetty,

S/0 K.R.Shetty,

Aged about 33 years,   
Owner of Site N053 & 16. 1

AM are residents of
Rachenahalii viéiage,
K.R.Puram Hobli, .  
Bangaiore East. "  Petitioners
(By Sri M.sh:vé ;5:ae;<'saVé§h:,; A'dV;%1ocateV)

The State bf K;a"r_nata~E<a,'*~f'.'ja '
By its Ch_i.e_f"S.e'C:'e:f:ery,.._ "  "
Vidhatja So{2dj'ea,  "
Bangaivore.' " 

The BaragVVai_QfeV  Autherity,
Kumera Park West'; B:';mg'aiore.
P;e.;3.:}3y its Cem"m§sVs£Qz:er.

» ?b.e S53'evcEa.%:L*and Acquisition,

  Ba.nigte,§:§%;e 'v§?e.*€é:.§eeme?:t %i.o§t§'§$;'-E'Ey§

'i<A§22*3T'é'a§"3'E?"'f::'§-f§<.'§a§'%:'€Si:,, eangemre,  Reseeeéentg

'(eff SE; §<,§.:v2aé::;<a:~3funa§aéz, ace? fer ems;
S':*.E,V__€5tS%1a:zE<ar Gene; Aévesate fer R-2 8: RWBE

Teéfae writ petezms age etee iéﬂéiﬁr ertacées 225 me 22? Q?

W.__i:E=:e-- §£"}ﬁS'E§§E.,E'E§C}§'1; ef Ersééa graying ta ﬂee fer the entire Sesame Er:
  %""¢'.3*.$§;€_(_"f€ ef the ianei eearéng S\;J\Ez:3,9§;'3 at Raeheraattaéii széiiage,
 K~.R.Puram Hebii, Bangaiere East and etc,

These writ eetitéens coming 3:": fer pe'e¥im§nary hearing in

" 'B' grease this eay, the C{}ij%'i'L maﬁa the feﬁiewéﬁg:



QRBER

The petitioners' grievance is that their representations

(Annexure 'G' series) have remained uricorlsiciered.

2. Sri Mshivaprakash, the iearned c0uhs_e"i"-«fQr..'.':t4he'~~.

petitioners submits that the respondents have atr'e.e.d§rﬁxgEth6zfawri"  i

the adjacent iands from the acquisition p[receeed§;m§.s.':'._' 4'

3. Sri Giiruprasad P, the ieamed cozievsiel ap;3eeif'irigV.Vfo_i§ Sis Gshankar Goud for the respondent .er:d"3' that as per the Apex Courts t~h_e..i""case of BONDU RAMASWAMY v. eArieALo.e.E:ne'$rA£iLcir»:$4'ei:§:e1* AUTHORITY AND on-tees r-gpert'édi'j'ir§'i2'e1§"~{?) sec 129 only those of the petitioners whoseﬁases the scheme fermuiated by the Apex Coerigih the saie'-ea;Vs_eAere entitiee ':0 get the reiief,

-"§he.se~reetEt:§._;;ns ere diseesee er wit}: a eéreetéee to the Vifeseei:'ii.er:%s te *.§:j§_>es§der the petitieeers' said representatieee 3::

_V..gaC{ie§eai2ee..i§?'2t.ii view we take a éeeisierz ii"; the matter W§Tj§'§E{'§ an iireétei ihiee meeihs isere iseeesa it is mee eieer iiéei ee V' 'V.'j~iep¥'i'héerg whetseever is exeressee er: the eniétiereeet er €}'§.§}€i"WES€ efﬂthe petitieriers. Further, aié the eerties are eérected to maintain stai:us--quo untii such time that the petitioners' said representations are disposed of and a decision is take_n..Vi_:i:_:tih_e matter.

5. No order as to costs.

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