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[Cites 0, Cited by 0] [Section 299] [Entire Act]

Bengal Presidency - Subsection

Section 299(a) in Police Regulations, Bengal , 1943

(a)Immediately after receipt of information of a death occurring in any of the circumstances mentioned in section 174, Code of Criminal Procedure, a First Information Form shall be submitted in B.P. Form No. 48. The information shall be recorded in the same manner as a first information in the case of cognizable crime.