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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of Chattisgarh - Subsection

Section 62(2)(iii) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013

(iii)The sick or medical leave may be availed of only on production of medical certificate issued by a recognized medical practitioner acceptable to the Bank;