Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of West Bengal - Subsection Section 49(b) in West Bengal Societies Registration Rules, 1963 (b)to specify which of the officers shall keep books of accounts, keep other books and registers, shall prepare returns and statements and shall keep cash;
