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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

Madras Presidency - Subsection

Section 100(2)(aa) in Madras Hindu Religious and Charitable Endowments Act, 1951

(aa)the grant of gratuities to the heirs of deceased officers and servants of the Board including those who had retired before the commencement of this Act.