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State of Kerala - Section

Section 135 in Kerala Municipality Building Rules, 1999

135. Protective Wall.

(1)Every tower erected on the ground and through which electric power is transmitted or passed shall be provided with protective wall or grill at a distance of one metre from any point of the base.
(2)The wall or grill shall have a minimum of 1.20 metres height and shall be kept under lock and key, if provided with door.