(4)The tickets printed for each draw shall bear imprint and logo of the State Government, the tickets number, the date of draw and price of [ticket. However, with respect of the on-Line Lottery, the number chosen by the purchaser shall be printed/alloted by the outlet holder by means of computer/any other approved device from the numbers already approved/earmarked for a particular draw of the On-Line Lottery.] [Substituted for 'ticket' vide Punjab Government Notification G.S.R. 78/C.A. 17/98/S. 12/Amd. (3)/2001, dated 20.6.2001.]
