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Bombay High Court

Anatek Services Pvt. Ltd vs Asst. Commissioner Of Income Tax - 10 (1) on 9 February, 2022

Author: N.J. Jamadar

Bench: K.R. Shriram, N.J. Jamadar

          Digitally signed
          by GAURI
GAURI     AMIT                                              1/1                       469.ITXA-102-2018.doc
AMIT      GAEKWAD
          Date:
GAEKWAD   2022.02.09
          17:25:59 +0530
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                          INCOME TAX APPEAL NO.102 OF 2018

                  Anatek Services Private Limited                        ....Appellant
                             V/s.
                  Assistant Commissioner of Income Tax - 10(1)  ....Respondent
                                                     ----
                  None for the parties.
                                                     ----
                                                        CORAM : K.R. SHRIRAM &
                                                                N.J. JAMADAR, JJ.

DATED : 9th FEBRUARY 2022 P.C. :

Stand over to 10th February 2022 for dismissal.
(N.J. JAMADAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad