Bombay High Court
Anatek Services Pvt. Ltd vs Asst. Commissioner Of Income Tax - 10 (1) on 9 February, 2022
Author: N.J. Jamadar
Bench: K.R. Shriram, N.J. Jamadar
Digitally signed
by GAURI
GAURI AMIT 1/1 469.ITXA-102-2018.doc
AMIT GAEKWAD
Date:
GAEKWAD 2022.02.09
17:25:59 +0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO.102 OF 2018
Anatek Services Private Limited ....Appellant
V/s.
Assistant Commissioner of Income Tax - 10(1) ....Respondent
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None for the parties.
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CORAM : K.R. SHRIRAM &
N.J. JAMADAR, JJ.
DATED : 9th FEBRUARY 2022 P.C. :
Stand over to 10th February 2022 for dismissal.
(N.J. JAMADAR, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad