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Union of India - Section

Section 14 in The Port Of New Mangalore Rules, 1976

14. Vessel's crew and appliances to be in readiness.

(1)Master or owners of vessels shall employ sufficient number of crew, and keep in readiness such appliances on board as may be necessary for working their vessels in and out of the port channel and in the port.
(2)In default or whenever necessary, the Conservator shall employ such number of personnel, and make available such appliances as he may consider necessary at the expense of the master or the owner.