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[Cites 0, Cited by 0] [Section 138] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138(8) in Himachal Pradesh Goods and Services Tax Rules, 2017

(8)The information furnished in Part A of FORM GST EWB-01 shall be made available to the registered supplier on the common portal who may utilize the same for furnishing the details in FORM GSTR-1:Provided that when the information has been furnished by an unregistered supplier or an unregistered recipient in FORM GST EWB-01, he shall be informed electronically, if the mobile number or the e-mail is available.