Section 297(1)(n) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 297(1)] [Section 297] [Entire Act]

State of Uttar Pradesh - Subsection

Section 297(1)(n) in The U.P. Municipalities Act, 1916

(n)[ all matters similar to those set forth in clauses (e) to (m) and not otherwise provided for in this sub-section; and [Substituted by U.P. Act No. 17 of 1934.]

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State of Uttar Pradesh - Subsection

Section 297(1)(n) in The U.P. Municipalities Act, 1916