Patna High Court - Orders
Cachar Supari Centre And Anr vs The Union Of India And Ors on 20 August, 2025
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Shailendra Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4165 of 2015
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Cachar Supari Centre and Anr
... ... Petitioner/s
Versus
The Union Of India and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Prabhat Ranjan, Advocate
For the Respondent/s : Mr.Abhijeet Gautam
Mr. Satya Prakash Tripathy
Ms. Nivedita Nirvikar
Mr. Akshansh Ankit
For UOI : Dr. Krishna Nandan Singh, ASG I
Mr. Anshuman Singh, Sr. SC, Customs
Mr. Shivaditya Dhari Sinha, Advocate
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE SHAILENDRA SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
37 20-08-2025Relist this matter on 25.08.2025.
(P. B. Bajanthri, J) (Shailendra Singh, J) GAURAV S./-
U