(1)The Finance Committee shall consist of the following members, namely : -(a)the Vice-Chancellor, who shall be the Chairman of the Committee;(b)the Principal Secretary to the Government of Rajasthan, Finance Department, or his nominee not below the rank of Deputy to the Government of Rajasthan;(c)the Principal Secretary to the Government of Rajasthan, Higher Education Department, or his nominee not below the rank of Deputy Secretary to the Government of Rajasthan;(d)one member of the Board, to be nominated by the Board from amongst its non-official members;(e)two professors, by rotation, to be nominated by the Board; and(f)the Comptroller, who shall be the Member-Secretary of the Committee.(2)The term of office of the members nominated under clauses (d) and (e) shall be two years.
