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[Cites 0, Cited by 0] [Section 64B(1)] [Section 64B] [Entire Act]

State of Rajasthan - Subsection

Section 64B(1)(ii) in Rajasthan Factories Rules, 1951

(ii)[ One-year full time Post Diploma in Industrial Safety recognized by All India Council for Technical Education or Council/Board of Technical Education of any State as approved qualification for the purpose of appointment as Safety Officer.]