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[Cites 0, Cited by 0] [Section 9C(3)] [Section 9C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9C(3)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)to investigate all claims against the society, and subject to the provisions of this Act, to decide questions of priority arising between claimants;