Gauhati High Court
Gauri Sankar Bora vs Rajiv Gandhi Institute Of Petroleum ... on 8 November, 2024
Page No.# 1/4
GAHC010192502022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/6337/2022
GAURI SANKAR BORA
SON OF SRI PRONAB BORA,
RESIDENT OF HOUSING COLONY,
NEAR D.C. OFFICE, SIVASAGAR,
ASSAM- 785640.
VERSUS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY AND 10 ORS
REPRESENTED BY ITS DIRECTOR, MUBARAKPUR MUKHETIA MORE,
BAHADURPUR,
P.O.- HARBANSHGANJ, JAIS,
AMETHI- 229304, UTTAR PRADESH.
2:THE DIRECTOR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
3:THE REGISTRAR
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
Page No.# 2/4
4:THE ASSISTANT REGISTRAR
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
5:THE DEAN
FACULTY
AFFAIRS
RAJIV GANDHI INSTITUTE OF PETROLEUM TECHNOLOGY
MUBARAKPUR MUKHETIA MORE
BAHADURPUR
P.O.- HARBANSHGANJ
JAIS
AMETHI- 229304
UTTAR PRADESH.
6:ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
REPRESENTED BY ITS COORDINATOR.
7:THE COORDINATOR
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
8:CHINMOY JIT SARMA
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
Page No.# 3/4
9:SEKHAR GOGOI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
10:MS. SRAWANTI MEDHI
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697.
11:SATYAJIT CHOWDHURY
LECTURER
ASSAM ENERGY INSTITUTE
SIVASAGAR CENTRE OF RAJIV GANDHI INSTITUTE OF PETROLEUM
TECHNOLOGY
VILLAGE- GOHAIN GAON
DISTRICT SIVASAGAR
ASSAM- 785697
Advocate for the Petitioner : MR R SENSUA, M. A. OASIS,MR D BORAH,MR S DAS
Advocate for the Respondent : MR. K N CHOUDHURY (R-1-7), MR G RAHUL,MR. D M NATH
(R- 10 & 11),MR. S C KEYAL (r-8,9),MR. R M DEKA (R-1-7)
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 08.11.2024 Mr. N. Gautam, learned counsel appearing for the respondent Nos. 1 to 7, submits that they are filing an affidavit-in-opposition within the course of the day.
Accordingly, list this matter after 2 (two) weeks.
Page No.# 4/4 Interim order passed earlier to continue till the next returnable date.
JUDGE Comparing Assistant