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[Cites 0, Cited by 0] [Section 263] [Entire Act]

State of Rajasthan - Subsection

Section 263(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)every building worker employed in pile driving operation or in the vicinity of such pile driving operation wears ear protection and safety helmet or hardhat and safety shoes;