Delhi High Court - Orders
Indian Airlines Kamgar Sanghtan vs National Aviation Company Of India Ltd ... on 1 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5202/2010 and CM APPLN. 35705/2018
INDIAN AIRLINES KAMGAR SANGHTAN ..... Petitioner
Through Mr. Abinav Garg, Adv.
versus
NATIONAL AVIATION COMPANY OF INDIA LTD AND ANR
..... Respondents
Through None
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 01.02.2019 The Hon'ble Judge is not holding the Court today since he is busy in the proceedings of Tribunal under "Unlawful Activities (Prevention) Act, 1967".
List on 26.03.2019.
BY ORDER (COURT MASTER) FEBRUARY 01, 2019 gb