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State of Rajasthan - Section

Section 235 in Rajasthan Land Revenue (Land Records) Rules, 1957

235. Register of Land Records forms F. No. O-23.

- The Office Qanungo is responsible for the custody and supply of forms for the use of Inspectors of Land Records and Patwaris as well as for his own office. He is required to see that a sufficient stock of forms is kept in hand: that the stocks are not unnecessarily large and that forms are not wasted or allowed to be injured by careless storage.