Delhi High Court - Orders
Ebay Inc vs Mohd. Waseem T/As Shopibay & Ors on 30 March, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~35 (2020)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 466/2019 & I.A. 11762/2019
EBAY INC. ..... Plaintiff
Through: Ms. Nancy Roy, Advocate.
versus
MOHD. WASEEM T/AS SHOPIBAY & ORS. ..... Defendants
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 30.03.2022 Hon'ble Judge is not holding court today. List on 27.07.2022.
By Order (COURT MASTER) MARCH 30, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:01.04.2022 11:32:18