Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Ebay Inc vs Mohd. Waseem T/As Shopibay & Ors on 30 March, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~35 (2020)
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   CS(COMM) 466/2019 & I.A. 11762/2019
                              EBAY INC.                                      ..... Plaintiff
                                                Through:     Ms. Nancy Roy, Advocate.

                                                versus

                              MOHD. WASEEM T/AS SHOPIBAY & ORS.                 ..... Defendants
                                          Through: None.

                              CORAM:
                              HON'BLE MS. JUSTICE JYOTI SINGH
                                          ORDER

% 30.03.2022 Hon'ble Judge is not holding court today. List on 27.07.2022.

By Order (COURT MASTER) MARCH 30, 2022/rk Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:01.04.2022 11:32:18