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Rajasthan High Court - Jodhpur

Anadu vs State Of Rajasthan on 2 December, 2020

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 2) [CW-104/2020] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 104/2020 Anadu

----Petitioner Versus State Of Rajasthan

----Respondent Connected With S.B. Civil Writ Petition No. 743/2020 Suresh

----Petitioner Versus State Of Raj.

----Respondent S.B. Civil Writ Petition No. 1061/2020 Ramlal Naik

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1210/2020 Mohammed Rizwan

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1339/2020 Vimla Choudhary

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1364/2020 Seema Kumari Dhobi

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 1566/2020 Priyanka Rao (Downloaded on 02/12/2020 at 08:42:14 PM) (2 of 2) [CW-104/2020]

----Petitioner Versus State Of Rajasthan

----Respondent S.B. Civil Writ Petition No. 2684/2020 Parma Devi Bishnoi

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Yashpal Khileree Mr. Mahaveer Bishnoi For Respondent(s) : Mr. Shreyansh Mehta } all through Cisco Webex App JUSTICE DINESH MEHTA Order 02/12/2020 List these matters on 15.12.2020, along with SBCWP No.1092/2020.

On the next date of hearing, one of the doctors, who had examined the petitioners during physical examination held pursuant to the order dated 04.03.2020, shall remain present.

(DINESH MEHTA),J 1-8-Amar/-

(Downloaded on 02/12/2020 at 08:42:14 PM)

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