Section 83(1)(b) in The Rajasthan Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

State of Rajasthan - Subsection

Section 83(1)(b) in The Rajasthan Value Added Tax Act, 2003

(b)[ an order passed under the Act by the Deputy Commissioner (Administration);] [[Clause (b) Substituted by Rajasthan Act 4 of 2006, Published in Rajasthan Government Gazette Extraordinary, Part IV-A, dated 31-3-2006, page 61(47) [1-4-2006] for the following:-

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State of Rajasthan - Subsection

Section 83(1)(b) in The Rajasthan Value Added Tax Act, 2003