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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 87(9) in The Arunachal Pradesh Co-operative Societies Rules, 1984

(9)Unless otherwise permitted by the Registrar, all funds in charge of the Liquidator shall be deposited in the Apex State Co-operative Book, or a Central Co-operative Bank or in the State Bank of India and shall stand in the name of the Liquidator.