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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(2)(c) in The West Bengal Panchayat Act, 1973

(c)[ such number of persons being officers of the State Government or of any statutory body or corporation or being eminent persons having specialised knowledge as the State Government may think fit, appointed by the State Government.] [[Clause (c) substituted by W.B. Act 17 of 1992, which was earlier as under:-