Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(74) in West Bengal Municipal (Building) Rules, 2007

(74)"Width of a street" means the whole extent of space, including the roadway over any public bridge or flyover, footway and drains attached to such street, within the boundaries of the street as specified in the survey map or other records of a Municipality. (2) Words and expressions used but not otherwise defined shall have the same meaning as in the Act.[Part IA] [Inserted by Notification no. 479/MA/O/C-4/3R-8/2002(Pt. I), dated 10.9.2007, w.e.f. 10.9.2007.]