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State of Rajasthan - Section
Section 326 in Rajasthan Land Revenue (Land Records) Rules, 1957
326. Compilation of Statistics.
- The Sadar Qanungo is responsible for the compilation of returns, received from Tehsils and their prompt transmission in accordance with the following table:-| Name | Date of submission | Remarks | |
| 1. | Kharif crop statement | 1st December. | |
| 2. | Advance return of area under Cotton, Arhar, Til, early andlate rice, sugarcane ordinary, sugarcane improved, groundnut andcastor-seed. | -do- | To be submitted only when the Kharif cropstatement has been delayed. |
| 3. | Supplementary Memo of canal irrigation to Kharif Jinswar | 20th December. | |
| 4. | Rabi crop statement | 15th April. |