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State of Rajasthan - Section

Section 326 in Rajasthan Land Revenue (Land Records) Rules, 1957

326. Compilation of Statistics.

- The Sadar Qanungo is responsible for the compilation of returns, received from Tehsils and their prompt transmission in accordance with the following table:-
  Name Date of submission Remarks
1. Kharif crop statement 1st December.  
2. Advance return of area under Cotton, Arhar, Til, early andlate rice, sugarcane ordinary, sugarcane improved, groundnut andcastor-seed. -do- To be submitted only when the Kharif cropstatement has been delayed.
3. Supplementary Memo of canal irrigation to Kharif Jinswar 20th December.  
4. Rabi crop statement 15th April.  
(ii)The Sadar Qanungo will obtain the Collector's approval for the supplements before submitting them to the Board of Revenue.
Weather and Crop Reports