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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(1) in Spicer Adventist University Act, 2014

(1)The Board of Management shall consist of the following members, namely :--
(a)the Vice-Chancellor;
(b)two members of the Governing Body, nominated by the sponsoring body;
(c)two Deans of the University, by rotation, to be nominated by the Vice-Chancellor;
(d)three persons, who are not the members of the Governing Body, nominated by the sponsoring body; and
(e)three persons from amongst the teachers, nominated by the sponsoring body.