Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Punjab-Haryana High Court

Vikas Rampal & Ors vs State Of Punjab & Ors on 3 August, 2016

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                               CWP No.6499 of 2005
                                               Decided on: 03.08.2016


Dr. Vikas Rampal and others
                                                               ... Petitioners

                                    Versus

State of Punjab and others
                                                          ... Respondents

CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA

Present :      None for the petitioners.

               Ms. Lavanya Paul, AAG, Punjab.

               Mr. Digvijay Singh, Advocate
               for respondent No.2.

G.S. Sandhawalia, J. (Oral)

Case was ordered to be heard with CWP No. 5381 of 2005 titled as 'Dr. Himanshu Sareen and others Vs. State of Punjab and others'. The same has been disposed off having been rendered infructuous.

Ordered accordingly.




                                               (G.S. SANDHAWALIA)
AUGUST 03, 2016                                        JUDGE
Naveen




Whether speaking/reasoned:                            Yes/No



Whether Reportable:                                   Yes/No




                               1 of 1
            ::: Downloaded on - 10-09-2016 22:10:24 :::