Punjab-Haryana High Court
Vikas Rampal & Ors vs State Of Punjab & Ors on 3 August, 2016
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No.6499 of 2005
Decided on: 03.08.2016
Dr. Vikas Rampal and others
... Petitioners
Versus
State of Punjab and others
... Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
Present : None for the petitioners.
Ms. Lavanya Paul, AAG, Punjab.
Mr. Digvijay Singh, Advocate
for respondent No.2.
G.S. Sandhawalia, J. (Oral)
Case was ordered to be heard with CWP No. 5381 of 2005 titled as 'Dr. Himanshu Sareen and others Vs. State of Punjab and others'. The same has been disposed off having been rendered infructuous.
Ordered accordingly.
(G.S. SANDHAWALIA)
AUGUST 03, 2016 JUDGE
Naveen
Whether speaking/reasoned: Yes/No
Whether Reportable: Yes/No
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