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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(11)(ii) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(ii)commencing or continuing any investigation, enquiry, or examination of documents, or evidence required to be made in connection with such revision, shall be executed.