Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttarakhand - Subsection Section 16(5) in Uttarakhand Benami Transactions (Prohibition) Act, 2016 (5)Where no order of confiscation is made upon the proceedings under this Act attaining finality, no claim shall lie against the Government.
