Rajasthan High Court - Jodhpur
Iase (Deemed To Be University) vs The State Of Rajasthan on 21 November, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 14353/2022
Iase (Deemed To Be University)
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ratana Ram
For Respondent(s) : Mr. Kailash Choudhary
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 21/11/2022 List the matter on 23.11.2022, as prayed.
(VINIT KUMAR MATHUR),J 245-Kashish/-
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