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Rajasthan High Court - Jodhpur

Iase (Deemed To Be University) vs The State Of Rajasthan on 21 November, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                   S.B. Civil Writ Petition No. 14353/2022

                                   Iase (Deemed To Be University)
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Ratana Ram
                                   For Respondent(s)         :     Mr. Kailash Choudhary



                                           HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 21/11/2022 List the matter on 23.11.2022, as prayed.

(VINIT KUMAR MATHUR),J 245-Kashish/-

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