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[Cites 0, Cited by 0] [Section 90(8)] [Section 90] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 90(8)(j) in Arunachal Pradesh Goods Tax Act, 2005

(j)being owner in charge of a goods vehicle fails, neglects or refuses to comply with any of the requirements contained in section 85; or