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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(k) in Tamil Nadu Teachers Education University Act, 2008

(k)to confer degrees, on persons who -
(i)Have pursued an approved course of study in University college or in an affiliated college or have been exempted therefrom in the manner prescribed and have passed the prescribed examinations of the University;
(ii)Have carried on research under conditions prescribed;