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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(7) in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013

(7)The Ombudsman may investigate into a complaint and report its finding to the State Government and may also recommend disciplinary and punitive action, if deems appropriate.