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Bombay Presidency - Section

Section 23 in The Bombay Building for Industrial Undertakings (Control on Erection, Be-erection and Conversion) Rules, 1967

23. If any building permit is issued; then state -

(a)Permit No. and Date .....................
(b)Cement requirement Certified .......................
(c)Cement quota already released ......................
(d)Balance Cement quota.....................