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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Union of India - Subsection

Section 51(3) in The Copyright Rules, 2013

(3)The copyright society concerned shall render all assistant and shall make available all such documents as may be called for by the inquiry officer enable him to complete the inquiry within a period of three months or such further time as may be allowed by the Central Government.