Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(c) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007 (c)all the employees belonging to or under the control of the existing Professional Examination Board shall be deemed to be the employees of the Board established under Section 3 :
