Bombay High Court
Shri.Ramchandra Dattatraya Pathak vs Sou.Surekha Somnath Gunnar And Others on 5 December, 2018
FARAD CONTINUATION SHEET NO. IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION SECOND APPEAL (ST) NO. 19828 OF 2018 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions and Court's or Judge's order Registrar's orders CORAM : V. R. Kachare REGISTRAR (JUDL-II) Date : 05/12/2018 None present Three weeks time (excl. Christmas Vacation) as last chance is granted to remove office objections.
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