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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(2) in Telangana Prevention of Begging Act, 1977

(2)The Government may, by general or special order, define the local limits within which the Inspector or each Assistant Inspector shall exercise the powers and perform the functions conferred on or entrusted to the Inspector or Assistant Inspectors by or under this Act.