Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(3) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 (3)Review on extension of suspension of the persons holding the post shall be done by the Personal Assistant (Development) to Collector for every quarter.
