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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Tripura - Subsection

Section 108(2) in Tripura Panchayats Act, 1993

(2)The Education and Health Committee shall perform functions relating to -
(a)all educational, environmental and sports activities of the Panchayat Samiti ;
(b)the planning of education in the Block within the framework of the national policy and the national and State plans ;
(c)survey and evaluation of the educational activities of the Panchayat Samiti ;
(d)such other duties pertaining to education, adult literacy and cultural activities as the Panchayat Samiti may assign to it; and
(e)health services, hospital, family welfare and other allied matters.